DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1(1) Vs. WABCO INDIA LTD.
LAWS(SC)-2019-7-231
SUPREME COURT OF INDIA
Decided on July 02,2019

Deputy Commissioner Of Income Tax, International Taxation-1(1) Appellant
VERSUS
Wabco India Ltd. Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) Leave granted.;


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