PRINCIPAL COMMISSIONER OF INCOME TAX-3 Vs. BLACKSTONE ADVISORS INDIA
LAWS(SC)-2019-10-138
SUPREME COURT OF INDIA
Decided on
October 04,2019
Principal Commissioner Of Income Tax-3
Appellant
VERSUS
Blackstone Advisors India
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;
(2.) The Special Leave Petition is dismissed.;
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