THE DIRECTOR OF INCOME TAX (EXEMPTION) MUMBAI Vs. M/S. GEMOLOGICAL INSTITUTE OF INDIA

LAWS(SC)-2019-4-187

SUPREME COURT OF INDIA

Decided on April 15,2019

The Director Of Income Tax (Exemption) Mumbai Appellant

VERSUS

M/S. Gemological Institute Of India Respondents

- (1.) The special leave petition is dismissed on the ground of low tax effect.;