COMMISSIONER OF INCOME TAX, SHIMLA Vs. BILASPUR DISTRICT TRUCK OPERATORS

LAWS(SC)-2009-3-237

SUPREME COURT OF INDIA

Decided on March 16,2009

COMMISSIONER OF INCOME TAX, SHIMLA Appellant

VERSUS

Bilaspur District Truck Operators Respondents

- (1.) None appears for the respondent, though served.
(2.) Delay condoned.
(3.) Leave granted.;