JUDGEMENT
S.B. Sinha, J. -
(1.) Leave granted.
(2.) The Date of Birth of the respondent is in question in this appeal which arises out of a judgment and order dated 17.04.2008 passed by the High Court of Judicature at Bombay in Writ Petition No. 6962 of 2006.
(3.) Respondent herein joined the services of the appellant - Corporation on 18.01.1971. She disclosed her date of birth to be 2.10.1950.;
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