KESHAV Vs. SHIVAJIRAO

LAWS(SC)-2009-2-257

SUPREME COURT OF INDIA

Decided on February 24,2009

KESHAV Appellant

VERSUS

Shivajirao Respondents

Arijit Pasayat, J. - (1.) Taken on Board.
(2.) Heard learned Counsel for the parties.
(3.) Leave granted.;