DUBARIA Vs. HAR PRASAD

LAWS(SC)-2009-9-69

SUPREME COURT OF INDIA (FROM: ALLAHABAD)

Decided on September 10,2009

DUBARIA Appellant

VERSUS

HAR PRASAD Respondents

Tarun Chatterjee, J. - (1.) Delay condoned.
(2.) Leave granted.
(3.) Application for substitution is allowed.;