SARGAM CINEMA, HALDWANI Vs. COMMISSIONER OF INCOME TAX

LAWS(SC)-2009-10-81

SUPREME COURT OF INDIA

Decided on October 19,2009

Sargam Cinema, Haldwani Appellant

VERSUS

COMMISSIONER OF INCOME TAX Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) By consent, the matter is taken up for final hearing.;