T.N. GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA (UOI) AND ORS.
LAWS(SC)-2009-9-109
SUPREME COURT OF INDIA
Decided on September 18,2009

T.N. Godavarman Thirumalpad Appellant
VERSUS
UNION OF INDIA (UOI) AND ORS. Respondents

JUDGEMENT

- (1.) List on 09.10.2009. I.A. No. ... in Writ Petition (Civil) No. 202 of 1995
(2.) List on the next date of forest hearing. I.A. No. D 2416/09 in I.A. No. 941 Writ Petition (Civil) No. 202 of 1995
(3.) List along with Orissa Saw Mill Matters. I.A. No. 2601 in Writ Petition (Civil) No. 202 of 1995;


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