JUDGEMENT
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(1.) Learned counsel for the petitioner is not pressing this application. Hence, dismissed as not pressed, without prejudice to the special leave petitions filed by the learned counsel for the petitioner.
SLPs (C) Nos. 28488, 27978, 29248 of 2008 and SLP (C) No.... CCs Nos. 14852-54 of2008
(2.) Delink and post separately on 28-8-2008. IA No. 63
(3.) This application has been filed by 18 Civil Judges (Junior Division) in the cadre of Andhra Pradesh State Subordinate Judicial Service. They were denied promotion to the cadre of Civil Judge (Senior Division).;
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