S.B. Sinha, J. - (1.) Leave granted.
(2.) Whether a pure civil dispute can be a subject matter of a criminal proceeding under Sections 420, 467, 468 and 469 of the Indian Penal Code is the question involved herein. It arises in the following factual matrix:
(3.) The parties are co-sharers. The genealogical tree of the family is as under: SOLHU | ;