JUDGEMENT
S.B. Sinha, J. -
(1.) Leave granted.
(2.) Appellant is a Non-Governmental Organization. It came to learn that some children had been detained in the 'red light area' at Varanasi. It approached the police for their rescue. More than thirty young girls and children were rescued. A complaint was filed by the appellant in respect thereof.
(3.) The investigating officer recorded the statement of the girls and on the basis thereof came to the conclusion that many more persons were involved in the racket. Some of them were arrested.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.