MODERN DENTAL COLLEGE AND RESEARCH CENTRE Vs. STATE OF MADHYA PRADESH
LAWS(SC)-2009-5-60
SUPREME COURT OF INDIA (FROM: MADHYA PRADESH)
Decided on
May 27,2009
MODERN DENTAL COLLEGE AND RESEARCH CENTRE
Appellant
VERSUS
STATE OF MADHYA PRADESH
Respondents
JUDGEMENT
-
(1.) Leave granted.
(2.) Heard learned Counsel for the parties.
(3.) Since this is a batch of several appeals involving common questions, we are taking the facts from Civil Appeal arising from Special Leave Petition No. 13111 of 2009.;
(2.) Heard learned Counsel for the parties.
(3.) Since this is a batch of several appeals involving common questions, we are taking the facts from Civil Appeal arising from Special Leave Petition No. 13111 of 2009.;
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