STATE OF KERALA Vs. PRABHAVATHY THANKAMMA
LAWS(SC)-2009-1-152
SUPREME COURT OF INDIA
Decided on
January 23,2009
STATE OF KERALA
Appellant
VERSUS
Prabhavathy Thankamma
Respondents
JUDGEMENT
Arijit Pasayat, J. -
(1.) Heard learned Counsel for the petitioner.
(2.) Delay condoned.
(3.) Leave granted.;
(2.) Delay condoned.
(3.) Leave granted.;
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