JUDGEMENT
-
(1.) IA Nos. 2 and 92
(2.) K.G. Balakrishnan, C.J. and P. Sathasivam and Dr. B.S. Chauhan, JJ. - N.B.W.L. to file its report/reply within eight weeks.
I.A.No.37:
(2.) It is alleged that the Uttaranchal Jal Vidyut Nigam Ltd. has constructed a power house within the boundary of Askot Wildlife sanctuary. We are told that the National Board for Wildlife has not taken any steps so far in this regard. Learned counsel appearing for the State of Uttaranchal contends that the boundary of the sanctuary has not yet been finally decided. The State shall file a fresh report regarding the determination of the boundary of the sanctuary. List after eight weeks.
IA No. 52:
;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.