- (1.) Taken on board. Issue notice. C.E.C. to file report. I.As Nos. 1424-25, 2118 and 2442 in WP (C) No. 202 of 1995
(2.) Eight weeks' time is granted to the State Government to furnish translated copies of documents in Hindi and in English with copy to the other parties. Registry will make available copies of the documents which are not with the parties, when given such list in advance.
(3.) Post thereafter for directions. I.As Nos. 2168, 2216, 2291-92, 2336, 2392 in WP (C) No. 202 of 1995, I.As Nos. 2428-29 in I.A. No. 2167, I.As Nos. 2430-32 in I.A. No. 2168, I.A. No. 2479 in I.A. No. 2392, I.A. No. 2480 in I.A. No. 2379;