COMMISSIONER OF INCOME TAX Vs. H.E.G. LIMITED

LAWS(SC)-2009-12-84

SUPREME COURT OF INDIA

Decided on December 03,2009

COMMISSIONER OF INCOME TAX Appellant

VERSUS

H.E.G. Limited Respondents

JUDGEMENT

- (1.) Mr. Ajay Vohra, learned counsel, appears for the respondent-assessee.
(2.) Delay condoned in SLP (C) No. CC 10437 of 2009.
(3.) Leave granted.;

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