D SHANMUKHA SUNDARAMMA Vs. D SUNEEETHA

LAWS(SC)-2009-2-148

SUPREME COURT OF INDIA (FROM: ANDHRA PRADESH)

Decided on February 09,2009

D.SHANMUKHA SUNDARAMMA Appellant

VERSUS

D.SUNEEETHA Respondents

JUDGEMENT

Arijit Pasayat, J. - (1.) Leave granted.
(2.) Heard learned counsel for the appellant.
(3.) None appears on behalf of the respondents in spite of service of notice.;

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