NAND KISHORE @ NANDA Vs. STATE OF RAJASTHAN

LAWS(SC)-2009-5-274

SUPREME COURT OF INDIA

Decided on May 05,2009

Nand Kishore @ Nanda Appellant

VERSUS

STATE OF RAJASTHAN Respondents

- (1.) In view of judgment passed in Crl. Appeal No. 117/2003 this appeal deserves to be succeed which we direct.;