NAGAR NIGAM, KANPUR Vs. RADHA KRISHNA KHANNA AND ANR.

LAWS(SC)-1998-7-118

SUPREME COURT OF INDIA

Decided on July 23,1998

NAGAR NIGAM, KANPUR Appellant

VERSUS

Radha Krishna Khanna And Anr. Respondents

S.C. Agrawal, S.P. Bharucha, B.N. Kirpal, J. - (1.) Delay condoned. The special leave petition is dismissed on merits.;