K N KARTHIKEYAN DEAD Vs. M N SREENIVASAN

LAWS(SC)-1998-2-99

SUPREME COURT OF INDIA (FROM: KERALA)

Decided on February 20,1998

K.N.KARTHIKEYAN (DEAD) Appellant

VERSUS

M.N.SREENIVASAN Respondents

Nanavati, J. - (1.) Delay condoned.
(2.) Substitution allowed.
(3.) Leave granted. Heard learned counsel.;