NANG KHAMKON MANLAI Vs. STATE OF ARUNACHAL PRADESH
LAWS(SC)-1998-12-22
SUPREME COURT OF INDIA
Decided on December 18,1998

NANG KHAMKON MANLAI Appellant
VERSUS
STATE OF ARUNACHAL PRADESH Respondents

JUDGEMENT

- (1.) Xx xx xx
(2.) Mr. Anil Srivastava appears and takes service on behalf of respondents.;


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