UNION OF INDIA Vs. LT GEN RS KADYAN

LAWS(SC)-1998-12-10

SUPREME COURT OF INDIA

Decided on December 18,1998

UNION OF INDIA Appellant

VERSUS

LT.GEN.RS KADYAN Respondents

- (1.) Till the matter's are listed before the Motion bench in the month of January, 1999, the operation of the impugned judgments shall stay.;