COMMISSIONER OF SALES TAX U P Vs. INDIA ALUMINIUM CABLES LIMITED
LAWS(SC)-1998-9-102
SUPREME COURT OF INDIA
Decided on September 16,1998

COMMISSIONER OF SALES TAX U P Appellant
VERSUS
India Aluminium Cables Limited Respondents

JUDGEMENT

- (1.) We have read the judgment and order under appeal. We have also read the circular of the Director, Export Assistance dated 7/1/1970. We are quite satisfied that the conclusion of the High court is correct having regard to the facts of these particular cases.
(2.) The appeals are dismissed. No order as to costs.;


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