SRI PRITISH NANDY AND ANOTHER Vs. STATE OF ORISSA
LAWS(SC)-1988-2-92
SUPREME COURT OF INDIA
Decided on
February 04,1988
Sri Pritish Nandy And Another
Appellant
VERSUS
STATE OF ORISSA
Respondents
JUDGEMENT
G.L.OZA,J. -
(1.) The special leave petition is dismissed.;
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