ARYA CHAMAN LAL BATHLA Vs. STATE OF U.P.

LAWS(SC)-1988-2-89

SUPREME COURT OF INDIA

Decided on February 11,1988

Arya Chaman Lal Bathla Appellant

VERSUS

STATE OF U.P. Respondents

- (1.) Let the matter is issued before the Hindi knowing Bench. The office will flag all the documents in the Paper Books.;