DY. COMMISSIONER OF INCOME TAX Vs. INDUS MOTOR COMPANY PVT. LTD.

LAWS(SC)-2018-7-165

SUPREME COURT OF INDIA

Decided on July 06,2018

DY. COMMISSIONER OF INCOME TAX Appellant

VERSUS

Indus Motor Company Pvt. Ltd. Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with Civil Appeal No. 6216 of 2016.;