DHANANJAYA Y.CHANDRACHUD,J. - (1.) Civil Appeal No. 12011 of 2018 Leave granted. This appeal arises from a judgment and order dated 25 April 2013 of the Division Bench of the High Court of Judicature of Andhra Pradesh in Writ Appeal No.1665 of 2012.
(2.) By its judgment, the Division Bench affirmed the correctness of an order dated 04 September 2012 of a learned Single Judge.
(3.) The facts lie in a narrow compass.;