PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ACCURA POLYTECH P. LTD.

LAWS(SC)-2018-8-147

SUPREME COURT OF INDIA

Decided on August 24,2018

Principal Commissioner Of Income Tax Appellant

VERSUS

Accura Polytech P. Ltd. Respondents

- (1.) Heard learned counsel for the petitioner.
(2.) Delay condoned.
(3.) We do not find any merit in this petition.;