PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL-III KOLKATA Vs. JIS FOUNDATION
LAWS(SC)-2018-7-161
SUPREME COURT OF INDIA
Decided on July 23,2018
Principal Commissioner Of Income Tax Central-Iii Kolkata
Appellant
VERSUS
Jis Foundation
Respondents
JUDGEMENT
- (1.) Delay condoned.
(2.) Leave granted.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.