PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL-III KOLKATA Vs. JIS FOUNDATION
LAWS(SC)-2018-7-161
SUPREME COURT OF INDIA
Decided on July 23,2018

Principal Commissioner Of Income Tax Central-Iii Kolkata Appellant
VERSUS
Jis Foundation Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) Leave granted.;


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