JUDGEMENT
MADAN B.LOKUR,J. -
(1.) Leave granted.
(2.) The appellants are aggrieved by a judgment and order dated 9th September, 2011 passed by the Division Bench of the Karnataka High Court in Writ Petition No.63822/2010 and Writ Petition No.65517/2010. The controversy in this appeal is narrow and concerns the non-selection of Respondent No.1 (Shankar Baburao Kangralkar) to the post of Hindi Language Assistant in a Government High School in Karnataka.
(3.) A recruitment notification was issued by the appellants on 30th July, Signature Not Verified 2003 for the appointment of High School Assistant Teacher Grade-2. We are concerned with the appointment of Hindi Language Assistant. In terms of the notification the eligibility criteria was as follows:
"In case of Hindi Language Assistant, must be a holder of Bachelor Degree with Hindi as major subject. AND Must be holder of degree in Education with the concerned subject or subjects as teaching methods" ;
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