ANSAL HOUSING AND CONSTRUCTION LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ANR.

LAWS(SC)-2018-5-116

SUPREME COURT OF INDIA

Decided on May 04,2018

ANSAL HOUSING AND CONSTRUCTION LTD. Appellant

VERSUS

ASSISTANT COMMISSIONER OF INCOME TAX AND ANR. Respondents

A.K.SIKRI,J. - (1.) Leave granted.
(2.) Tag along with C.A. No. 5221/2013.;