LAXMIRAJ DISTRIBUTORS PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA I
LAWS(SC)-2018-4-189
SUPREME COURT OF INDIA
Decided on
April 20,2018
Laxmiraj Distributors Pvt. Ltd.
Appellant
VERSUS
Principal Commissioner Of Income Tax Vadodara I
Respondents
JUDGEMENT
R.K.AGRAWAL,J. -
(1.) Delay condoned.
(2.) We do not find any merit in this petition. The special leave petition is, accordingly, dismissed.
(3.) Pending application stands disposed of.;
(2.) We do not find any merit in this petition. The special leave petition is, accordingly, dismissed.
(3.) Pending application stands disposed of.;
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