COMMISSIONER OF INCOME TAX, KARNATAKA Vs. SADIQ SHEIKH

LAWS(SC)-2018-8-180

SUPREME COURT OF INDIA

Decided on August 31,2018

COMMISSIONER OF INCOME TAX, KARNATAKA Appellant

VERSUS

Sadiq Sheikh Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.
(3.) Pending application stands disposed of.;