STATE OF PUNJAB & ORS Vs. SOMA DEVI(DEAD) THROUGH LRS
LAWS(SC)-2018-7-84
SUPREME COURT OF INDIA
Decided on
July 02,2018
State Of Punjab And Ors
Appellant
VERSUS
Soma Devi(Dead) Through Lrs
Respondents
JUDGEMENT
Kurian Joseph, J. -
(1.) Delay condoned.
(2.) Leave granted.
(3.) In the nature of the order we propose to pass, it is not necessary to issue notice to the respondents.;
(2.) Leave granted.
(3.) In the nature of the order we propose to pass, it is not necessary to issue notice to the respondents.;
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