DY. COMMR. OF CENTRAL EXCISE, SILIGURI Vs. M/S KISHAN BIRI MFG. CO.
LAWS(SC)-2018-1-139
SUPREME COURT OF INDIA
Decided on January 10,2018

Dy. Commr. Of Central Excise, Siliguri Appellant
VERSUS
M/S Kishan Biri Mfg. Co. Respondents

JUDGEMENT

MADAN B.LOKUR,J. - (1.) The special leave petitions are dismissed.;


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