M K JAIN (DEAD) THR LRS Vs. PRINCIPAL SECRETARY, STATE OF UTTAR PRADESH & ORS
LAWS(SC)-2018-7-55
SUPREME COURT OF INDIA
Decided on July 12,2018

M K Jain (Dead) Thr Lrs Appellant
VERSUS
Principal Secretary, State Of Uttar Pradesh And Ors Respondents

JUDGEMENT

Kurian Joseph, J. - (1.) Heard learned counsel for the parties.
(2.) I.A. No.3 is allowed.
(3.) The termination of the appellant (since deceased) is under challenge.;


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