JAKHOTIA PLASTICS PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)

LAWS(SC)-2018-5-135

SUPREME COURT OF INDIA

Decided on May 18,2018

Jakhotia Plastics Pvt. Ltd. Appellant

VERSUS

Principal Commissioner Of Income Tax (Central) Respondents

- (1.) The Special Leave Petition is dismissed.
(2.) Pending applications, if any, shall also stand disposed of.;