PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BHANUPRASAD D. TRIVEDI (HUF)

LAWS(SC)-2018-5-125

SUPREME COURT OF INDIA

Decided on May 11,2018

Principal Commissioner Of Income Tax Appellant

VERSUS

Bhanuprasad D. Trivedi (Huf) Respondents

ROHINTON FALI NARIMAN,J. - (1.) Heard.
(2.) Delay condoned.
(3.) The special leave petitions are dismissed.;