COMMISSIONER OF INCOME TAX, JAIPUR II Vs. M/S. MAHARAJA SAWAI MAN SINGH II, THROUGH SECRETARY

LAWS(SC)-2018-5-115

SUPREME COURT OF INDIA

Decided on May 04,2018

Commissioner Of Income Tax, Jaipur Ii Appellant

VERSUS

M/S. Maharaja Sawai Man Singh Ii, Through Secretary Respondents

ROHINTON FALI NARIMAN,J. - (1.) Heard.
(2.) Delay condoned.
(3.) The special leave petition is dismissed.;