HAWA SINGH & ORS ETC Vs. STATE OF HARYANA & ORS

LAWS(SC)-2018-11-35

SUPREME COURT OF INDIA

Decided on November 13,2018

Hawa Singh And Ors Etc Appellant

VERSUS

State Of Haryana And Ors Respondents

Kurian Joseph, J. - (1.) Permission to file special leave petition(s) is granted.
(2.) Delay condoned.
(3.) I.A. No.156035/2018 is allowed.;