M/S NATURAL SUGAR AND ALLIED INDUSTRIES LTD. Vs. COMMISSIONER (APPEALS)
LAWS(SC)-2018-3-137
SUPREME COURT OF INDIA
Decided on March 05,2018

M/S Natural Sugar And Allied Industries Ltd. Appellant
VERSUS
COMMISSIONER (APPEALS) Respondents

JUDGEMENT

J.CHELAMESWAR,J. - (1.) None appears for the respondent, though the service is complete.
(2.) Permission to file SLP without certified copy/plain copy of the impugned order is granted.
(3.) Leave granted.;


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