M/S. GULAB GUNDHI TOBACCO CO. ETC. Vs. C.C.E. DELHI
LAWS(SC)-2018-1-138
SUPREME COURT OF INDIA
Decided on January 09,2018

M/S. Gulab Gundhi Tobacco Co. Etc. Appellant
VERSUS
C.C.E. Delhi Respondents

JUDGEMENT

J.CHELAMESWAR,J. - (1.) Delay condoned.
(2.) The appeals are dismissed in terms of the signed order.
(3.) Pending application(s), if any, stand disposed of.ORDER;


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