BIJAY KUMAR MANISH KUMAR HUF Vs. ASHWIN DESAI
LAWS(SC)-2018-12-53
SUPREME COURT OF INDIA (FROM: CALCUTTA)
Decided on
December 12,2018
Bijay Kumar Manish Kumar Huf
Appellant
VERSUS
Ashwin Desai
Respondents
JUDGEMENT
N.V.RAMANA,J. -
(1.) Delay condoned.
(2.) Leave granted.
(3.) Heard Mr. Jaideep Gupta, learned Senior counsel appearing for the appellant and Mr. Siddharth Bhatnagar, learned counsel appearing for the respondent.;
(2.) Leave granted.
(3.) Heard Mr. Jaideep Gupta, learned Senior counsel appearing for the appellant and Mr. Siddharth Bhatnagar, learned counsel appearing for the respondent.;
Copyright © Regent Computronics Pvt.Ltd.