K.V. MOHAMMED ZAKIR Vs. COMMISSIONER OF INCOME TAX, THRISSUR
LAWS(SC)-2018-3-132
SUPREME COURT OF INDIA
Decided on March 05,2018
K.V. Mohammed Zakir
Appellant
VERSUS
Commissioner Of Income Tax, Thrissur
Respondents
JUDGEMENT
- (1.) Delay condoned.
(2.) Leave granted.;
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