K.V. MOHAMMED ZAKIR Vs. COMMISSIONER OF INCOME TAX, THRISSUR
LAWS(SC)-2018-3-132
SUPREME COURT OF INDIA
Decided on March 05,2018

K.V. Mohammed Zakir Appellant
VERSUS
Commissioner Of Income Tax, Thrissur Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) Leave granted.;


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