PRINCIPAL COMMISSIONER OF INCOME TAX, RAJKOT-1 Vs. RAJNI DEVELOPERS PVT. LTD.
LAWS(SC)-2018-7-159
SUPREME COURT OF INDIA
Decided on July 23,2018

Principal Commissioner Of Income Tax, Rajkot-1 Appellant
VERSUS
Rajni Developers Pvt. Ltd. Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;


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