PRINCIPAL COMMISSIONER OF INCOME TAX, RAJKOT-1 Vs. RAJNI DEVELOPERS PVT. LTD.
LAWS(SC)-2018-7-159
SUPREME COURT OF INDIA
Decided on July 23,2018
Principal Commissioner Of Income Tax, Rajkot-1
Appellant
VERSUS
Rajni Developers Pvt. Ltd.
Respondents
JUDGEMENT
- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;
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