M/S. RAIGANJ CONSUMER FORUM Vs. UNION OF INDIA AND ORS.
LAWS(SC)-2018-5-153
SUPREME COURT OF INDIA
Decided on May 09,2018

M/S. Raiganj Consumer Forum Appellant
VERSUS
Union of India And Ors. Respondents

JUDGEMENT

- (1.) A copy of the affidavit given in Court by the Principal Commissioner, Income Tax, Chandigarh is taken on record.
(2.) Mr. Dipinder Singh, Secretary, Revenue Department, Government of Punjab is present. A copy of the affidavit given in Court on behalf of the Government of Punjab furnishing the particulars of the surplus land is taken on record. The appearance of the officer is dispensed with.
(3.) Mr. Vinod Prasad Raturi, Secretary, Revenue Department, Government of Uttarakhand is present. A copy of the affidavit given in Court by the Government of Uttarakhand furnishing the particulars of the surplus land is taken on record. The presence of the officer is dispensed with until further orders.;


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