PR. COMMISSIONER OF INCOME TAX, VADODARA 2 Vs. NILA BAUART ENGINEERING LTD.

LAWS(SC)-2018-5-124

SUPREME COURT OF INDIA

Decided on May 11,2018

Pr. Commissioner Of Income Tax, Vadodara 2 Appellant

VERSUS

Nila Bauart Engineering Ltd. Respondents

ROHINTON FALI NARIMAN,J. - (1.) Delay condoned. The Special Leave Petition is dismissed.;