- (1.) At the request of learned counsel of the parties, the matters are posted for in-camera hearing by the Bench in the Chamber of Hon'ble Mr. Justice A.K. Sikri at 12.45 p.m. IN-CAMERA PROCEEDINGS IN THE CHAMBER OF HON'BLE MR. JUSTICE A.K. SIKRI
(2.) Since Mr. V. Giri, learned senior counsel appearing for the respondent-State, has also appeared, we have heard learned counsel for the parties at length finally at the admission stage of the special leave petition.
(3.) Order reserved.;