ELUMALAI Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION VELLORE DISTRICT TAMIL NADU
LAWS(SC)-2018-5-29
SUPREME COURT OF INDIA
Decided on
May 03,2018
ELUMALAI
Appellant
VERSUS
Inspector Of Police All Women Police Station Vellore District Tamil Nadu
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) Leave to file special leave petition was granted in appeal filed by Sandhya on 23.10.2017.
(3.) Leave granted in both the special leave petitions.;
(2.) Leave to file special leave petition was granted in appeal filed by Sandhya on 23.10.2017.
(3.) Leave granted in both the special leave petitions.;
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